Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 71 in Sikkim Shops and Commercial Establishments Act, 1983 71. No suit, prosecution or legal proceedings shall lie against any person for anything which is in good, faith done or intended to be done under this Act or rules made thereunder.
