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State of Tripura - Section

Section 131 in Tripura Excise Rules, 1962

131. Increase in original gravity.

- If at any time the original gravity of any worts contained in the collecting or fermenting vessels shall be found to exceed by five degrees that entered by the brewer, or ascertained by the officer, the Excise Commissioner may deem such worts to be the produce of fresh brewing and charge duty accordingly.