Supreme Court - Daily Orders
Ram Deo Tiwari vs The State Of Uttar Pradesh on 27 April, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.54 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO. 1168 OF 2018 IN C.A. NO. 2896 OF 2018
RAM DEO TIWARI Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(WITH IA No.57553/2018-MODIFICATION )
Date : 27-04-2018 This petition was called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Aishwarya Bhati, AAG
Mrs. Rachna Gupta, AOR
Mr. Anil Kumar Sinha, Adv.
Ms. Swarupama Chaturvedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the applicant seeks permission to withdraw this application with liberty to file review petition.
Permission sought for is granted.
M.A. No. 1168/2018 for modification of order dated 16.03.2018 is dismissed as withdrawn with liberty as afore-mentioned.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.04.27 17:17:28 IST Reason: