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[Cites 0, Cited by 0] [Section 74AA(2)] [Section 74AA] [Entire Act]

State of Chattisgarh - Subsection

Section 74AA(2)(a) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(a)The blank declaration forms referred to in sub-rule (1) shall be available in book form, each book containing 50 of such forms in quadruplicate and may be obtained from the authority mentioned in sub-rule (1) on payment of a fee of rupees fifty or rupees one per form.