Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Makineni Pratap Simha vs State Of Andhra Pradesh on 18 February, 2025

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             Main Case : Criminal Petition No. 10342 of 2022

                                 PROCEEDING SHEET

Sl.                                                                                 OFFICE
        DATE                                 ORDER
No.                                                                                  NOTE
                   Dr. Justice Venkata Jyothirmai Pratapa
04.   18.02.2025
                            Sri Siva Sankara Rao Borra, learned counsel for
                   the Petitioners submitted arguments.
                            Sri Venkateswarlu Sanisetty, learned counsel for
                   respondent No.2 is present and sought time.

List the matter on 05.03.2025. Release the matter from the caption "For Dismissal."

Smt.K.Priyanka Lakshmi, learned Assistant Public Prosecutor is in attendance.

Dr.Justice Venkata Jyothirmai Pratapa Mjl /*