Andhra Pradesh High Court - Amravati
Makineni Pratap Simha vs State Of Andhra Pradesh on 18 February, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case : Criminal Petition No. 10342 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
Dr. Justice Venkata Jyothirmai Pratapa
04. 18.02.2025
Sri Siva Sankara Rao Borra, learned counsel for
the Petitioners submitted arguments.
Sri Venkateswarlu Sanisetty, learned counsel for
respondent No.2 is present and sought time.
List the matter on 05.03.2025. Release the matter from the caption "For Dismissal."
Smt.K.Priyanka Lakshmi, learned Assistant Public Prosecutor is in attendance.
Dr.Justice Venkata Jyothirmai Pratapa Mjl /*