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Bengal Presidency - Section

Section 114 in Presidency-Towns Insolvency Act, 1909

114. Publication of rules.- Rules so made and sanctioned shall be published 1 in the Official Gazette, 2 and shall thereupon have the same force and effect with regard to proceedings under this Act in the Court which made them as if they had been enacted in this Act. PART XII SUPPLEMENTAL PART XII SUPPLEMENTAL