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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(d) in Tamil Nadu Municipal Engineering Service Rules, 1997

(d)Every Twentieth vacancy in the category of Assistant Executive Engineer shall be filled up from among the qualified Assistant Engineers/Junior Engineers with Diploma or Degree in Electrical Engineering (Water Works; Drainage; Electrical Superintendent).