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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(39) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(39)to make provision-
(a)for continuing education adult education extra mural teaching extension services and other recognised educational activities;
(b)for Physical Education National Cadet Corps, National Services Scheme National Sports Organisation and such other recognised activities; and
(c)for sport and athletic activates;