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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(4) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(4)They shall not apply to the employees of the Panchayat Samitis and Zila Parishads, who were working immediately before the 1st day of July, 1999 and who do not opt for these rules, such employees shall, however, be governed by the Punjab Panchayat Samitis and Zila Parishads Provident Fund Rules, 1965.