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State of Assam - Section

Section 549 in The Assam Excise Rules, 2016

549. Increase in original gravity.

- If at any time the original gravity of any contained in the collecting or fermenting vessel shall be found to exceed by five degrees that entered by the brewer, or ascertained by the Excise officer, the Excise Commissioner may deem such worts to be produce of a fresh brewing and change duty accordingly.