Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(10)] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(10)(ii) in Finance Act, 2020

(ii)the manner in which the causes of serious injury or causes of threat of serious injury in relation to identified article may be determined;