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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(viii) in Sri Sai University (Establishment and Regulation) Act, 2010

(viii)to establish and maintain Hostel including Halls; recognise, guide, supervise and control Hostels including Halls not maintained by the University and other accommodation for the residence of the students, and to withdraw any such recognition ;