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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(1)(a) in The U.P. Municipalities Act, 1916

(a)any return, statement, estimate, statistics or other information regarding any matter appertaining to [that branch of the administration of the municipality with which he is concerned] [Inserted by U.P. Act No. 5 of 1932.];