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State of Rajasthan - Section

Section 30 in University of Udaipur Officers (Conditions of Service) Rules, 1976

30. Service counting for increment.

- The following service shall count for increment on the time scale of post-
(i)duty on post or any other post of the same or higher grade, whether continuous or not:
(ii)time spent as joining time from one post to another:
(iii)duty on an equivalent or higher post in foreign service;
(iv)duty on temporary post and on probation; and
(v)leave other than extraordinary leave:
Provided that the Committee may direct by a special order relating to an individual case that extra-ordinary leave shall count for increment for any of the following reasons:
(i)Any cause beyond the University employee's Control.
(ii)Prosecution of higher studies beyond the stage of Masters' degree in Arts, Science, Commerce and Law.
(iii)Prosecution of higher technical or scientific study beyond the stage of Bachelor's degree in Agriculture Engineering Agriculture, Veterinary Science and Animal Husbandry and Home Science.