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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in The Haryana Cattle Fairs Act, 1970

(2)All moneys referred to in sub-section (1) shall be deposited under the head "Cattle Fair Fund" which shall be kept in such Government treasury or sub-treasury in the district as may be specified by the Deputy Commissioner.