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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2)(b) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(b)the custody of the monument and the duties of any person who may be employed to look after it;