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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2) in West Bengal Veterinary Practitioners Act, 1960

(2)No suit or other legal proceeding shall lie in any Civil or Criminal Court in respect of any act done or purported to have done in good faith under this Act or any rule or regulation made thereunder by the State Government or the Council or the Registrar or any other person.