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[Cites 0, Cited by 0] [Section 124(3)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(3)(ii) in The Board's Excise Rules, 1965

(ii)All licenced premises for retail sale of foreign liquor or country liquor shall remain closed on the 2nd day of October every year on account of the birth day of Mahatma Gandhi which has been specifically declared as dry day.