Section 17(2)(iii) in The Orissa Goshala Rules, 1985

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State of Odisha - Subsection

Section 17(2)(iii) in The Orissa Goshala Rules, 1985

(iii)An emergency meeting of the committee may be called on the urgent matters. Notice for such meeting shall be sent clear three days before the date of the meeting.

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State of Odisha - Subsection

Section 17(2)(iii) in The Orissa Goshala Rules, 1985