Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 85 in Delhi Wakf Board Regulations, 1963 85. Power to nominate member of the Board. - The Chairman shall have power to nominate a member of the Board to discharge his duty during his absence for two weeks or more.
