Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(p) in The Bihar State Information Commission (Management) Regulation, 2007 (p)"Rules" means the Rules framed by the State Government under Section 27 of the Act, and by competent authorities under Section 28 of the Act.
