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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(4) in Goa Co-operative Societies Rules, 2003

(4)Any person who, during the counting of votes, misconducts himself or fails to obey the lawful directions of the Returning Officer, may be removed from the place where the votes are being counted by the Returning Officer or by any police on duty or by any person authorised in this behalf by the Returning Officer.