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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(3) in Punjab State Veterinary Council Rules, 1997

(3)The Registrar in accordance with the decision taken under sub-sections (3) and (4) of Section 46 by the Registration Tribunal, shall enter the name of such veterinary practitioner in the Register and shall thereupon issue a certificate of Registration in Form X.