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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Rattani Devi & Ors. vs . Mohar Singh & Ors. on 16 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rattani Devi & Ors. Vs. Mohar Singh & Ors.

.

FAO No. 36 of 2019 16.06.2022 Present: Mr. Rajiv Jiwan, Senior Advocate, with Mr. Mandeep Chandel, Advocate, for the appellants.

Mr. Chander Shekhar Sharma, Advocate, for the respondents.

CMP No. 6746 of 2022 in FAO No. 36 of 2019 Having heard learned counsel for the parties for some time for the purpose of admission, this Court is of the view that it is necessary to go through the record of the learned Courts below. Accordingly, Registry is directed to requisition the said record on 02.08.2022.

(Ajay Mohan Goel) Judge June 16, 2022 (vinod) ::: Downloaded on - 16/06/2022 20:03:45 :::CIS