Custom, Excise & Service Tax Tribunal
Cce, Ludhiana vs M/S Prem Industries on 18 March, 2009
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Excise Appeal No. 6143 of 2004
CCE, Ludhiana . Appellants
VERSUS
M/s Prem Industries .. Respondent
DATE OF HEARING : 18.03.2009 ORDER SHEET Having gone through the file for the purpose of dictating the final order, we find further clarifications necessary and, therefore, the matter be fixed for further arguments on 27.03.2009. Issue notice.
(JUSTICE R.M.S. KHANDEPARKAR) PRESIDENT (RAKESH KUMAR) MEMBER (TECHNICAL) Golay