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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(7) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(7)The controller may require every repairer licenced under this Act to furnish to the Government security for such sum, not exceeding two hundred rupees, as may, be prescribed.