Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(6) in The Architects Act, 1972 (6)The Fund shall consist of-(a)all moneys received from the Central Government by way of grant, gift or deposit;(b)any sums received under this Act whether by way of fee or otherwise.
