Section 18 in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010
18. Publication of granting of licences, suspension and revocation of registrations and list of ware housemen and their warehouses. - (1) The names and location of the warehouses and names and addresses of warehousemen registered under the Act as on the first day of April every year shall be duly publicised before the 15th day of May of the same year, in the manner as decided by the Authority.
(2)Subsequent suspension or revocation of the registration shall also be publicised in the manner as decided by the Authority.
