Bombay High Court
Smt. Suman Ram Khanawakar vs The Managing Director, Cidco And Ors on 2 March, 2020
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12665 OF 2015
Smt. Suman Ram Khanawakar ....Petitioner
V/S
The Managing Director, Cidco And Ors ....Respondent
CORAM : A.A. SAYED &
SMT. ANUJA PRABHUDESSAI, JJ
DATE : 2nd March, 2020
P.C. :
Due to paucity of time the matter is adjourned to 27/04/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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