Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Tamilnadu - Subsection Section 47(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003 (4)It shall be satisfied that none of the ballot boxes has, in fact, been tampered with, in any way.
