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[Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(8)(b) in Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers)Regulations, 1997

(b)for acting on agreement for under sub-regulation (16) of regulation 22;