Section 70(5) in The Orissa Development Authorities Rules, 1983
(5)On receipt of tenders, a comparative statement thereof shall be prepared and be placed alongwith the tenders so received before-(a)the Engineer-member, in case where the estimated cost of the work does not exceed one lakh rupees; and(b)the Committee constituted under Section 6 for the purpose of consideration of tenders (hereinafter referred to as the Tender Committee), in case where the estimated cost of the work exceeds one lakh rupees.
