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State of Bihar - Section

Section 8 in Bihar Agricultural University Act, 2010

8. Authorities of the University.

- The following shall be the authorities of the University namely:-
(1)Board of Management;
(2)Senate;
(3)Academic Council;
(4)Faculties and their Board of Studies;
(5)Such other bodies of University as may be declared by the Statutes to be authorities of University;