Section 17(3)(a) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

(a)all the members of the Board shall, as from the date of publication of the notification under sub-section (1), vacate their office;

Legal Document View