Section 2(c) in Pepsu Road Transport Corporation Rules, 1977
(c)[ "Managing Director" means an officer appointed by the State Government as the Managing Director of the Corporation under sub-section (1) of section 14 of the Act.] [Substituted vide Punjab Government Notification No. G.S.R. 89/C.A. 64/50/S. 44/Amd. (6)/84, dated 29.10.1984.]
