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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(1)There shall continue to be a body corporate by the name of Pandit Bhagwat Dayal Sharma University of Health Sciences, Rohtak comprising the Chancellor, the Vice-Chancellor and the Pro Vice-Chancellor of University, the Director and the members of the Court, the Executive Council, Academic Council, and all persons, who may hereafter become or be appointed as such officers or members, so long as they continue to hold such office or membership.