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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(1) in Sikkim Shops and Commercial Establishments Act, 1983

(1)Every employee who undergoes sterilization operation shall be entitled to special casual leave with wages for a period not exceeding
(a)six days in the case of a male employee; or
(b)fourteen days in the case of a female employee, with effect from the day on which he or she undergoes such operation.