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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in The National Institute Of Pharmaceutical Education And Research Act,1998

(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act.THE SCHEDULE[See sections 2(1), 3(a), (g), (gc), 4(1), 30A(1) and 35(b)]
Sl. No. Location of Name of institutions incorporated under this Act institute and the State Date of establishment of Institute
1. Mohali, Punjab The National Institute of Pharmaceutical Education and Research Society, Mohali 8th July, 1998
2. Ahmedabad, Gujarat The National Institute of Pharmaceutical Education and Research, Ahmedabad 6th September, 2007
3. Hajipur, Bihar The National Institute of Pharmaceutical Education and Research, Hajipur 6th September, 2007
4. Hyderabad, Telengana The National Institute of Pharmaceutical Education and Research, Hyderabad 6th September, 2007
5. Kolkata, West Bengal The National Institute of Pharmaceutical Education and Research, Kolkata 6th September, 2007
6. Guwahati, Assam The National Institute of Pharmaceutical Education and Research, Guwahati 5th August, 2008
7. Raebareli, Uttar Pradesh The National Institute of Pharmaceutical Education and Research, Raebareli 26th September, 2008