Madhya Pradesh High Court
Sameer vs The State Of Madhya Pradesh on 27 June, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 25392 of 2023
(SAMEER Vs THE STATE OF MADHYA PRADESH)
Dated : 27-06-2023
Shri Mahendra Kumar Sharma, learned counsel for the applicant.
Shri Pranay Joshi appearing on behalf of Advocate General.
Learned counsel for the respondent/state submits that the identification
parade of the applicant could not be done because he was on temporary bail.
he prays for time to conduct the same in accordance with law.
List after a week.
(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified Signed by: SOURABH YADAV Signing time: 27/06/2023 5:51:27 PM