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State of Madhya Pradesh - Section

Section 13 in M.P. Nagar Vikas Nidhi Niyam, 2001

13. Annual Report and Audited Statement of Accounts.

- The annual report of the Fund Management Committee shall be prepared under the direction of the Committee and after its approval, a copy of the report shall be submitted to the State Government in the Department of Urban Administration and Development which shall forward it to the Finance Department before the end of July every year.