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[Cites 0, Cited by 0] [Section 115B(1)] [Section 115B] [Entire Act]

Nagpur Province - Subsection

Section 115B(1)(b) in The City of Nagpur Corporation Act, 1948

(b)in which, wherever situate, there is a privy, water-closet, cess-pool, urinal, bathing place or cooking place connected by a drain with a municipal drain :