Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(7)(a) in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013

(a)becomes an un discharged insolvent; or