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[Cites 0, Cited by 0] [Section 406] [Entire Act]

State of West Bengal - Subsection

Section 406(e) in West Bengal Municipal Act, 1993

(e)defend or compromise any suit or other legal proceeding or claim brought against the Municipality or against any municipal authority or any officer or other employee of the Municipality in respect of anything done or omitted to be done by the Municipality or such authority or officer or other employee under this Act or the rules or the regulations made thereunder;