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Supreme Court - Daily Orders

Alpaben Ambala Patel vs Ashokkumar Chandulal Patel on 20 March, 2023

Bench: Krishna Murari, Sanjay Karol

                                                    1

     ITEM NO.23                            COURT NO.13                     SECTION III

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7861/2023

     (Arising out of impugned final judgment and order dated 27-09-2022
     in FA No. 3994/2014 passed by the High Court Of Gujarat At
     Ahmedabad)

     ALPABEN AMBALA PATEL                                                  Petitioner(s)

                                                   VERSUS

     ASHOKKUMAR CHANDULAL PATEL                                            Respondent(s)

     ( IA No.47838/2023-CONDONATION OF DELAY IN FILING and IA
     No.47840/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.47842/2023-EXEMPTION FROM FILING O.T. )

     Date : 20-03-2023 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KRISHNA MURARI
                          HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)                Mr. Nakul Dewan, Sr. Adv.
                                     Mr. Pradhuman Gohil, Adv.
                                     Mrs. Taruna Singh Gohil, AOR
                                     Ms. Ranu Purohit, Adv.
                                     Mr. Alapati Sahithya Krishna, Adv.

     For Respondent(s)                Mr. Purvish Jitendra Malkan, AOR
                                     Ms. Dharita Purvish Malkan, Adv.
                                     Mr. Alok Kumar, Adv.
                                     Ms. Nandini Chhabra, Adv.
                                     Ms. Deepa Gorasia, Adv.
                                     Mr. Deepak Mani Tripathi, Adv.


                           UPON hearing the counsel the Court made the following
                                              O R D E R

On the request made by learned counsels appearing for the parties, the dispute is referred to the Mediation Centre attached Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.03.24 to the Gujarat High Court. The parties are permitted to appear 11:24:10 IST Reason:

before the Co-ordinator, Mediation Centre, Gujarat High Court 2 24.03.2023 at 02:00 PM.

The Mediation proceedings be concluded within a period of three weeks and a report be forwarded to this Court.

List after the report of the Mediation Centre is received.

   (SONIA GULATI)                                        (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT                             COURT MASTER (NSH)