Supreme Court - Daily Orders
Alpaben Ambala Patel vs Ashokkumar Chandulal Patel on 20 March, 2023
Bench: Krishna Murari, Sanjay Karol
1
ITEM NO.23 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7861/2023
(Arising out of impugned final judgment and order dated 27-09-2022
in FA No. 3994/2014 passed by the High Court Of Gujarat At
Ahmedabad)
ALPABEN AMBALA PATEL Petitioner(s)
VERSUS
ASHOKKUMAR CHANDULAL PATEL Respondent(s)
( IA No.47838/2023-CONDONATION OF DELAY IN FILING and IA
No.47840/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.47842/2023-EXEMPTION FROM FILING O.T. )
Date : 20-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. Alapati Sahithya Krishna, Adv.
For Respondent(s) Mr. Purvish Jitendra Malkan, AOR
Ms. Dharita Purvish Malkan, Adv.
Mr. Alok Kumar, Adv.
Ms. Nandini Chhabra, Adv.
Ms. Deepa Gorasia, Adv.
Mr. Deepak Mani Tripathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request made by learned counsels appearing for the parties, the dispute is referred to the Mediation Centre attached Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.03.24 to the Gujarat High Court. The parties are permitted to appear 11:24:10 IST Reason:
before the Co-ordinator, Mediation Centre, Gujarat High Court 2 24.03.2023 at 02:00 PM.
The Mediation proceedings be concluded within a period of three weeks and a report be forwarded to this Court.
List after the report of the Mediation Centre is received.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)