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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(2)(b) in Maharashtra Industrial Development Act, 1961

(b)under section 12, the conditions of appointment and service and the scales of pay of the Chief Executive Officer [the Deputy Chief Executive Officer or Officers] [These words were inserted by Maharashtra 57 of 1981, Section 4] and the Chief Accounts Officer of the Corporation;