Gujarat High Court
Veraval Taluka Panchayat vs Hirabhai Devabhai Vadher & 2 on 27 December, 2016
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/17220/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 17220 of 2016
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VERAVAL TALUKA PANCHAYAT....Petitioner(s)
Versus
HIRABHAI DEVABHAI VADHER & 2....Respondent(s)
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Appearance:
MR HS MUNSHAW, ADVOCATE for the Petitioner(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 27/12/2016
ORAL ORDER
Learned advocate Ms. J.K. Hingorani states at bar that she has instructions to appear for respondent Nos.1 and 2. S.O. to 17.2.2017.
(S.H.VORA, J.) shekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Dec 28 00:37:36 IST 2016