Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53B(10)] [Section 53B] [Entire Act] State of Maharashtra - Subsection Section 53B(10)(iii) in The Maharashtra Cooperative Societies Rules, 1961 (iii)the balance of arrears of the annual contribution payable by such society or sugar factory or the excess amount paid by it.