Bombay High Court
Dominic John Noronha vs The Honourable Speaker Of The Goa ... on 22 September, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
WP 200 of 2025
Niti
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.200 OF 2025
DOMINIC JOHN NORONHA ... PETITIONER
Versus
THE HONOURABLE SPEAKER OF THE GOA
LEGISLATIVE ASSEMBLY AND 8 ORS ... RESPONDENTS
Mr V. Naik, Advocate for the Petitioner.
Mr D. Pangam, Advocate General with Ms Maria Correia, Additional
Government Advocate for Respondent No.1.
Mr Parag Rao (through V.C.) with Mr Akhil Parrikar, Advocates for
Respondent Nos.2 and 4 to 7, 9.
CORAM:- BHARATI DANGRE &
ASHISH S. CHAVAN, JJ.
DATED :- 22nd September, 2025 P.C.:
Mr Naik, representing the petitioner, is desirous of filing a rejoinder affidavit as he would submit that the same shall be a composite affidavit dealing with all the reply affidavits that are filed on record.
2. List the matter on 03.11.2025.
ASHISH S. CHAVAN, J. BHARATI DANGRE, J.
Signed by: NITI KISHOR HALDANKAR Designation: Private Secretary Page 1 of 1 Date: 23/09/2025 10:04:09 22nd September, 2025