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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(6)(b) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(b)to seize or detain any articles sold or delivered or caused to be sold or delivered by means of such weight or measures or weighing or measuring instrument together with any documents or records relating thereto;