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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 97 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

97. Determination of the amount of rehabilitation grant.

- After the statement under Section 92 has been prepared, the Rehabilitation Grants Officer shall determine the amount payable as rehabilitation grant to each intermediary.